Gujarat High Court
Selsites vs Antrix Shops Owners Association on 31 January, 2017
Author: S.H.Vora
Bench: S.H.Vora
C/SCA/1569/2017 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 1569 of 2017
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SELSITES....Petitioner(s)
Versus
ANTRIX SHOPS OWNERS ASSOCIATION....Respondent(s)
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Appearance:
RUTVIK H MODI, ADVOCATE for the Petitioner(s) No. 1
TIRTH NAYAK, ADVOCATE for the Petitioner(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE S.H.VORA
Date : 31/01/2017
ORAL ORDER
S.O. to 17.02.2017. To be listed on the top of the board.
(S.H.VORA, J.) FARHAN Page 1 of 1 HC-NIC Page 1 of 1 Created On Fri Feb 03 02:43:01 IST 2017