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Gujarat High Court

Selsites vs Antrix Shops Owners Association on 31 January, 2017

Author: S.H.Vora

Bench: S.H.Vora

                     C/SCA/1569/2017                                             ORDER




                     IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                        SPECIAL CIVIL APPLICATION NO. 1569 of 2017

         ==========================================================
                                 SELSITES....Petitioner(s)
                                        Versus
                    ANTRIX SHOPS OWNERS ASSOCIATION....Respondent(s)
         ==========================================================
         Appearance:
         RUTVIK H MODI, ADVOCATE for the Petitioner(s) No. 1
         TIRTH NAYAK, ADVOCATE for the Petitioner(s) No. 1
         ==========================================================

          CORAM: HONOURABLE MR.JUSTICE S.H.VORA

                                       Date : 31/01/2017


                                        ORAL ORDER

S.O. to 17.02.2017. To be listed on the top of the board.

(S.H.VORA, J.) FARHAN Page 1 of 1 HC-NIC Page 1 of 1 Created On Fri Feb 03 02:43:01 IST 2017