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State of Bihar - Section

Section 39 in Bihar Boilers Attendants' Rules, 1948

39. Service as an apprentice engineer.

- Service as an apprentice engineer means the regular performance of such duties in a workshop where steam engines or accessories are made or repaired as will enable a person to obtain under efficient supervision a practical knowledge of the various operations in the making or repairing of steam engines and to acquire practical experience in the use of tools and in the making and fitting together of parts of machinery.