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[Cites 0, Cited by 0] [Section 71(1)] [Section 71] [Entire Act]

State of Sikkim - Subsection

Section 71(1)(e) in Sikkim Co-Operative Societies Act, 1955

(e)committed breach of trust in relation to the society; the Registrar may inquire into the conduct of such' officer or member of the managing or other controlling body.