Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 59(2)] [Section 59] [Entire Act]

NCT Delhi - Subsection

Section 59(2)(a) in The Delhi School Education Rules, 1973

(a)the term of office of the members of the managing committee and the manner of its reconstitution or filling of any vacancy occurring therein;