Section 3(1)(ii) in THE CONSTITUTION (FIRST AMENDMENT) ACT, 1951

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Constitution Subarticle

Section 3(1)(ii) in THE CONSTITUTION (FIRST AMENDMENT) ACT, 1951

(ii)the carrying on by the State, or by a corporation owned or controlled by the State, of any trade, business, industry or service, whether to the exclusion, complete or partial, of citizens or otherwise."

Legal Document View

Unlock Advanced Research with PRISMAI

Constitution Subarticle

Section 3(1)(ii) in THE CONSTITUTION (FIRST AMENDMENT) ACT, 1951