Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 26 in The Gas Cylinders Rules, 2016 26. Re-testing of cylinder. - A cylinder for which prescribed periodical re-test has become due shall not be charged and transported until such re-rest has been properly carried out as per the codes accepted by Chief Controller.
