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[Cites 0, Cited by 0] [Section 81(2)] [Section 81] [Entire Act]

State of Gujarat - Subsection

Section 81(2)(f) in Gujarat Public Trusts Act, 2011

(f)any other sum which may be directed to be credited by or under the provisions of this Act or the Inter-State Corporations Act, 1957,(XXXVIII of 1957.).