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[Cites 0, Cited by 0] [Section 294(3)] [Section 294] [Entire Act]

Union of India - Subsection

Section 294(3)(a) in The Companies Act, 1956

(a)if the appointment was made on or after the 15th day of February, 1955, terminate the appointment forthwith or with effect from such later date as may be specified in the resolution; and