Section 67(2)(b) in Motor Vehicles Act, 1939

[Cites 0, Cited by 0] [Section 67(2)] [Section 67] [Entire Act]

Union of India - Subsection

Section 67(2)(b) in Motor Vehicles Act, 1939

(b)require a passenger who is reasonably suspected by the driver or conductor of contravening the rules to give his name and address to a police officer or to the driver or conductor on demand

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Union of India - Subsection

Section 67(2)(b) in Motor Vehicles Act, 1939