Section 7 in U.P. Public Examinations (Prevention of Unfair Means) Act, 1998
7. No person on the management, etc. shall assist an examinee.
- No person, who is on the management or on the staff of an institution which is being used for the holding of a public examination, or who is entrusted with any work pertaining to public examination, shall provide any help or assistance to an examinee in using unfair means in public examination.
