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[Cites 0, Cited by 6] [Section 78(1)] [Section 78] [Entire Act]

State of Punjab - Subsection

Section 78(1)(c) in The Punjab State Election Commission Act, 1994

(c)be signed by the petitioner and verified in the manner laid down in the Code of Civil Procedure, 1908, (Central Act 5 of 1908) for the verification of pleadings: