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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Uttarakhand - Subsection

Section 23(2) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011

(2)The Collector shall become the Administrator of the committee and shall either himself or through an officer not below the rank of Deputy Collector exercise, discharge and perform the powers, duties and functions of the committee till a new committee is constituted under Section 17.