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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Chattisgarh - Subsection

Section 7(b) in Chhattisgarh Private Universities (Establishment and Operation) Rules, 2005

(b)Sponsoring Body shall reply the show-cause notice for forfeiture of the Endowment Fund within 45 days of its receipt.