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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttarakhand - Subsection

Section 5(4) in Irrigation Department, Uttaranchal Service of Ministerial Cadre (Group 'C') Rules, 2003

(4)Rest of the posts of Service shall be filled in by promotion from the sources specified in Column 5 of the Appendix.