Supreme Court - Daily Orders
M/S. Jayhind Projects Ltd. vs Commissioner Of Service Tax, Ahmedabad on 3 July, 2018
ITEM NO.47 REGISTRAR COURT. 2 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL
Civil Appeal No(s). 2533-2534/2010
M/S. JAYHIND PROJECTS LTD. Appellant(s)
VERSUS
COMMISSIONER OF SERVICE TAX, AHMEDABAD Respondent(s)
Date : 03-07-2018 These appeals were called on for hearing today.
For Appellant(s)
Mr. M. P. Devanath, AOR
For Respondent(s) Mr. A. Deb Kumar,Adv.
Ms. A., Deepa,Adv.
Mrs. Anil Katiyar, AOR
Ms. Laila I.S.,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The matter has already been directed to be listed before the Hon'ble Court. Therefore, no further orders are required to be passed in it.
RAJESH KUMAR GOEL Registrar MG Signature Not Verified Digitally signed by MADHU GROVER Date: 2018.07.04 10:02:57 IST Reason: