Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] State of Punjab - Subsection Section 44(2) in Punjab Urban Planning and Development Authority (Building) Rules, 1996 (2)Every septic tank shall be constructed into two separate compartments so that one compartment when required may be put out of use for cleaning purposes.
