Delhi High Court - Orders
Seetangeli Bhutani & Ors vs Ajay Bhutani on 31 March, 2022
Author: Yogesh Khanna
Bench: Yogesh Khanna
$~36(2020)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.REV.P. 775/2019
SEETANGELI BHUTANI & ORS.
..... Petitioner
Through : None.
versus
AJAY BHUTANI
..... Respondent
Through : None.
CORAM:
HON'BLE MR. JUSTICE YOGESH KHANNA
ORDER
% 31.03.2022 Hon'ble Judge is not holding the Court today. List on 17.11.2022.
BY ORDER (COURT MASTER) MARCH 31, 2022 VLD Signature Not Verified Digitally Signed By:VIJAYA LAKSHMI DOBHAL Signing Date:01.04.2022 16:24