Rajasthan High Court - Jaipur
State Of Raj vs Hanumant Singh Bhati And Ors on 24 January, 2019
Bench: Mohammad Rafiq, Goverdhan Bardhar
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Writs No. 12343/2013
State of Raj
----Petitioner
Versus
Hanumant Singh Bhati And Ors
----Respondents
For Petitioner(s) : Mr. Anukriti Jain for Mr. S.S. Raghav-
Additional Advocate General
HON'BLE MR. JUSTICE MOHAMMAD RAFIQ
HON'BLE MR. JUSTICE GOVERDHAN BARDHAR
Order
24/01/2019
Name of Mr. S.S. Raghav, learned Additional Advocate
General be shown in the cause list, as counsel for the petitioner.
List this matter for hearing after four weeks, as prayed.
(GOVERDHAN BARDHAR),J (MOHAMMAD RAFIQ),J Manoj/Ashu/10 Powered by TCPDF (www.tcpdf.org)