Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 360] [Entire Act] State of Bihar - Subsection Section 360(ii) in Bihar Financial Rules, 1950 (ii)recovery from the local fund may be postponed till the time when Government has to make payment for the charges;
