Karnataka High Court
Smt. Jothi N. Sreenivas Gowda vs The State Of Karnataka on 5 July, 2011
Author: A.S.Bopanna
Bench: A.S.Bopanna
ma) = COWDA ALS aw SENIV VP NO. 6SS888, F SHOP-CUM-GO-DOWN BY TI soo EE TRIES PEVPTION COMIS i - POUR PRE AY, Vilio COROT MALE LAW pen all tro Ne 4, oo Seat Pen ou --
ey The learned Government Advoc ate "tO | and 2 and file memo of ar respondent Ne weeks.
memo cated OS.
penitiener "The. aliove Hone Court to perrrat tne Betilioner to withdraw the above said. writ pet iLOn. with liberty to file NO. OS80S /2009 im the 'Lag as witndrawn wath a liberty as sought by the disposed of ?
petitioner.