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[Cites 0, Cited by 0] [Section 157(2)] [Section 157] [Entire Act]

Union of India - Subsection

Section 157(2)(b) in The Drugs and Cosmetics Rules, 1945

(b)a diploma in Ayurvedic, Siddha or Unani system of medicine granted by a State Government or an Institution recognized by the Central Government for this purpose, or