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[Cites 0, Cited by 0] [Section 267] [Entire Act]

State of West Bengal - Subsection

Section 267(b) in The Calcutta Municipal Corporation Act, 1980

(b)to provide supply pipes and water-fittings and install and work a pump and do all such works and take all such measures as may, in the opinion of the Municipal Commissioner, be necessary for the above purposes.