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Union of India - Section

Section 24 in Indian Telegraph Rules, 1951

24. Code telegram means a telegram of which the text is composed of

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(a)artificial words, or
(b)real words not used with the meaning normally assigned to them in the language to which they belong and consequently not forming intelligible phrases in one or more of the languages authorised for telegraphic correspondence in plain language, or
(c)a mixture of real words and artificial words. Artificial words constructed for the purpose of this rule shall not contain the accented letters.