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[Cites 0, Cited by 0] [Section 11C] [Entire Act]

Union of India - Subsection

Section 11C(1) in The Customs Act, 1962

(1)Every person who owns, possesses or controls, on the notified date, any notified goods, shall, within seven days from that date, deliver to the proper officer a statement (in such form, in such manner and containing such particulars as may be specified by rules made in this behalf) in relation to the notified goods owned, possessed or controlled by him and the place where such goods are kept or stored.