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[Cites 0, Cited by 0] [Section 53B] [Entire Act]

Union of India - Subsection

Section 53B(3) in The Central Motor Vehicles Rules, 1989

(3)Upon granting an extension of the initial period of validity of certificate of temporary registration by any further period or periods under sub-rule (2), the registering authority shall make an appropriate entry in Form23B.