Rajasthan High Court - Jodhpur
Arjun Kumar vs Mahendra Kumar And Anr on 17 December, 2021
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 13239/2013 Arjun Kumar
----Petitioner Versus Mahendra Kumar And Anr.
----Respondent
For Petitioner(s) : Mr. Manish Patel
For Respondent(s) : -
JUSTICE DINESH MEHTA
Order
17/12/2021
1. Learned counsel for the petitioner/respondents submits that the term of elected representative has since expired and thus, writ petition has been rendered infructuous.
2. Dismissed accordingly.
3. Stay petition also stands dismissed accordingly.
4. Needless to observe that petitioner shall have liberty to file a fresh writ petition, if fresh cause of action arises.
(DINESH MEHTA),J 32-Amar/-
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