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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Gujarat - Subsection

Section 16(4) in Right of Children to Free and Compulsory Education Rules, 2012

(4)To manage its affairs, the Committee shall elect the Chairperson and the Vice Chairperson from amongst the parent members. The Head teacher of the school or where the school does not have a head teacher, the senior most teacher of the school, shall be the ex-officio Member-Convener of the Committee.