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Union of India - Section

Section 116 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

116. Precedence on Occasions of Ceremony.

- In general, officers shall be introduced in the following order :
(a)The Second in Command of the Ship;
(b)The Executive Officer where he is not also the Second in Command;
(c)Commissioned Officers being Heads of Departments, in order of seniority;
(d)The remaining officers, in order of seniority irrespective of Branch.