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State of Assam - Section

Section 521 in The Assam Excise Rules, 2016

521. Appointment of persons in the distillery requires approval of the Collector- order of the Collector appealable to the Excise Commissioner.

- The appointment of all persons by the distiller shall be subject to the approval of the Collector who will have the power to order the removal from the service or prohibit the appointment of any person whom he considers undesirable. The order of removal passed by the Collector or his decision to prohibit any one's employment shall be appealable to the Excise Commissioner.