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[Cites 0, Cited by 0] [Section 19B(2)] [Section 19B] [Entire Act]

Union of India - Subsection

Section 19B(2)(a) in The State Bank Of India Act, 1955

(a)hold office during the pleasure of the Reserve Bank and subject thereto for a period not exceeding three years or such further periods not exceeding three years at a time as the Reserve Bank may, by order, specify;