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[Cites 0, Cited by 0] [Section 148(2)] [Section 148] [Entire Act]

State of Rajasthan - Subsection

Section 148(2)(lxiv) in Rajasthan Co-operative Societies Act, 1965

(lxiv)the qualifications and methods of appointment of an officer to effect sale under section 106 and the powers and functions which such an officer may exercise;