Chattisgarh High Court
The Oriental Insurance Company Ltd vs Smt. Saraswati Bai Sahu 6 Acqa/137/2010 ... on 13 February, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
MAC No. 1702 of 2017
The Oriental Insurance Company Limited Versus Smt. Saraswati Bai Sahu &
Ors.
13.02.2018 Shri Abhishek Sinha, Advocate for the appellants/Insurance Company.
Appeal is admitted for hearing.
Issue notice to the respondents as per rules.
Call for the records.
Also heard on I.A.No.1, which is an application for grant of interim relief.
Subject to the appellant depositing 50% of the awarded amount, the execution of remaining part of the award shall remain stayed until further orders.
Sd/-
(P. Sam Koshy) JUDGE Sumit