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State of Andhra Pradesh - Section
Section 32 in Andhra Pradesh Excise (Grant of licence of selling by shop and conditions of licence) Rules, 2012
32. Dry Days.
- The Licensed premises shall be closed and no business transacted on the following days declared as dry days:-| (i) | 26th January | - | Republic day |
| (ii) | 15th August | - | Independence day |
| (iii) | 2nd October | - | Gandhi Jayanthi. |