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[Cites 0, Cited by 0] [Section 258] [Entire Act]

State of Punjab - Subsection

Section 258(6) in The Punjab Municipal Act, 1999

(6)"water fittings" includes pipes (other than mains), taps, cocks, valves, ferrules, meters, cisterns, baths and other similar apparatus used in connection with the supply and use of water.Functions in relation to Water Supply