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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Tamilnadu - Subsection

Section 16(1)(v) in Tamil Nadu Juvenile Justice (Care and Protection of Children) Rules, 2017

(v)if he is or has been an office bearer or staff of any non-governmental organization, which is licensed or recognised for either in-country or inter-country adoption.