Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Uttar Pradesh - Subsection Section 4(4) in The U.P. Electricity Regulatory Commission (Fees and Fines) Regulations, 2010 (4)In case of late payment of annual fee, interest will be payable on the delayed amount at the rate of 1.25% per month.
