Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] UT Chandigarh - Subsection Section 8(6) in Punjab Privately Managed Recognised Schools Employees (Security of Service) Act, 1979 (6)The State Government shall make available to the School Tribunal such staff as may be necessary in the discharge of its functions under the Act.
