Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Kerala - Subsection

Section 25(2)(xi) in A.P.J. Abdul Kalam Technological University Act, 2015

(xi)to withhold or withdraw or cancel any degree, postgraduate degrees, diploma, title or any other distinction granted to any person, in accordance with the provisions of the Statutes, after giving the persons affected a reasonable opportunity of being heard;