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State of Assam - Section

Section 9 in Rules for Delegation of Administrative and Financial Powers, in the Assam Agricultural University, 1982

9. Powers of the University officers i.e. Dean/Directors/Registrar/ Comptroller/Chief Librarian.

- Each officer of the concerned Institute/Department/Library shall exercise all the powers as delegated to them under these rules. They shall also exercise the powers conferred on them under the Act.