Section 2(c) in Andhra Pradesh Urban Areas (Development) Act, 1975
(c)"building" includes-(i)a house, out-house, stable, latrine, go down, shed, hut wall (other than a boundary wall) and any other structure whether of masonry, bricks, mud, wood, metal or any other material whatsoever ;(ii)a structure on wheels or simply resting on the ground without foundation ; and(iii)a ship, vessel, boat, tent, van and any other structure used for human habitation or used for keeping or storing any article or goods ; and(iv)the garden, grounds, carriages and stables, if any, appurtenant to any building ;
