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Rajasthan High Court - Jaipur

Kavita Bhargava D/O Shri Devkinandan ... vs Registrar Examination on 16 February, 2022

Bench: Akil Kureshi, Manoj Kumar Vyas

     HIGH COURT OF JUDICATURE FOR RAJASTHAN
                 BENCH AT JAIPUR

         1. D.B. Civil Writ Petition No. 2253/2022

Kavita Bhargava D/o Shri Devkinandan Bhargava
                                                               ----Petitioner
                                Versus
Registrar Examination
                                                             ----Respondent

2. D.B. Civil Writ Petition No. 2423/2022 Akhil Saraswat S/o Sh Ravi Kishore Sharma

----Petitioner Versus Rajasthan High Court Jodhpur

----Respondent

3. D.B. Civil Writ Petition No. 2492/2022 Trilok Chand Sharma S/o. Shri Rajkumar Sharma

----Petitioner Versus The Honble High Court For Judicature Of Rajasthan

----Respondent

4. D.B. Civil Writ Petition No. 2867/2022 Neha Jain D/o Suresh Kumar Nahata

----Petitioner Versus High Court Of Judicature For Rajasthan

----Respondent

5. D.B. Civil Writ Petition No. 1598/2022 Shikhar Moolchandani S/o Shri Radhakrishan Moolchandani

----Petitioner Versus The High Court Of Judicature For Rajasthan

----Respondent

6. D.B. Civil Writ Petition No. 1975/2022 Ms. Anjana Sharma D/o Mr. Rajendra Sharma

----Petitioner (Downloaded on 19/02/2022 at 09:33:05 PM) (2 of 8) [CW-2253/2022] Versus Registrar Examination, Rajasthan High Court

----Respondent

7. D.B. Civil Writ Petition No. 1457/2022 Nikhil Bansal S/o Dinesh Chandra Bansal

----Petitioner Versus Rajasthan High Court

----Respondent

8. D.B. Civil Writ Petition No. 1214/2022 Suresh Kumar Yadav S/o Shri Murlidhar Yadav

----Petitioner Versus Rajasthan High Court

----Respondent

9. D.B. Civil Writ Petition No. 1631/2022 Rajesh Swami S/o Shri Chiranji Lal Swami

----Petitioner Versus High Court Of Judicature For Rajasthan

----Respondent Connected With

10. D.B. Civil Writ Petition No. 1633/2022 Ashok Kumar S/o Shri Bharat Singh

----Petitioner Versus High Court Of Judicature For Rajasthan

----Respondent

11. D.B. Civil Writ Petition No. 1648/2022 Anurag Choudhary S/o Shri Ummed Singh

----Petitioner Versus Rajasthan High Court

----Respondent

12. D.B. Civil Writ Petition No. 1654/2022 Pooja Tank D/o Sh. Prakash Tank

----Petitioner Versus (Downloaded on 19/02/2022 at 09:33:05 PM) (3 of 8) [CW-2253/2022] Rajasthan High Court

----Respondent

13. D.B. Civil Writ Petition No. 1657/2022 Shubham Meena Son Of Shri Bharat Lal Meena

----Petitioner Versus The High Court Of Judicature For Rajasthan

----Respondent

14. D.B. Civil Writ Petition No. 1663/2022 Komal Singh Daughter Of Shri Ashok Choudhary

----Petitioner Versus Registrar Examination

----Respondent

15. D.B. Civil Writ Petition No. 1733/2022 Neha Rani Daughter Of Shri Ashok Kumar

----Petitioner Versus Registrar Examination

----Respondent

16. D.B. Civil Writ Petition No. 2050/2022 Babita Sharma D/o Shri Satya Narayan Sharma

----Petitioner Versus High Court Of Judicature For Rajasthan

----Respondent

17. D.B. Civil Writ Petition No. 2051/2022 Prasannta Sharma D/o Shri Govind Ram Sharma

----Petitioner Versus High Court Of Judicature For Rajasthan

----Respondent

18. D.B. Civil Writ Petition No. 2052/2022 Shweta Sheheria D/o Shri Surendra Kumar Meena

----Petitioner (Downloaded on 19/02/2022 at 09:33:05 PM) (4 of 8) [CW-2253/2022] Versus High Court Of Judicature For Rajasthan

----Respondent

19. D.B. Civil Writ Petition No. 2059/2022 Ravi Gupta S/o Shri Kedar Mal Gupta

----Petitioner Versus High Court Of Judicature For Rajasthan

----Respondent

20. D.B. Civil Writ Petition No. 928/2022 Vichitr Son Of Shri Ramji Lal

----Petitioner Versus Registrar Examination, Rajasthan High Court

----Respondent Connected With

21. D.B. Civil Writ Petition No. 1114/2022 Sagar Agrawal Son Of Shri Manoj Kumar Gupta

----Petitioner Versus Registrar Examination, Rajasthan High Court

----Respondent

22. D.B. Civil Writ Petition No. 1115/2022 Shyam Sundar Meena Son Of Shri Ram Khiladi Meena

----Petitioner Versus Registrar Examination, Rajasthan High Court

----Respondent

23. D.B. Civil Writ Petition No. 1119/2022 Hemank Vaishnav Son Of Laxmikant Vaishnav

----Petitioner Versus The Rajasthan High Court

----Respondent

24. D.B. Civil Writ Petition No. 1143/2022 Rekha Choudhary D/o Shri Bhava Ram

----Petitioner Versus Rajasthan High Court (Downloaded on 19/02/2022 at 09:33:05 PM) (5 of 8) [CW-2253/2022]

----Respondent

25. D.B. Civil Writ Petition No. 1199/2022 Vijay Laxmi Charan D/o Shri Mahendra Singh Charan

----Petitioner Versus The High Court Of Judicature For Rajasthan

----Respondent

26. D.B. Civil Writ Petition No. 1203/2022 Jyoti Verma Daughter Of Shri Vishan Swaroop Verma

----Petitioner Versus Registrar Examination, Rajasthan High Court

----Respondent

27. D.B. Civil Writ Petition No. 1205/2022 Suman Yadav Daughter Of Shri Shravan Yadav

----Petitioner Versus Registrar Examination, Rajasthan High Court

----Respondent

28. D.B. Civil Writ Petition No. 1215/2022 Meha Bhushan D/o Bhibhuti Bhushan

----Petitioner Versus Rajasthan High Court

----Respondent

29. D.B. Civil Writ Petition No. 1243/2022 Pallavi Pareek D/o Shri Ram Kumar Pareek

----Petitioner Versus Registrar, Rajasthan High Court

----Respondent

30. D.B. Civil Writ Petition No. 1244/2022 Sunita Meena D/o Shri Jagdish Prasad Meena

----Petitioner Versus Rajasthan High Court Jodhpur

----Respondent

31. D.B. Civil Writ Petition No. 1271/2022 Praveen Kumar Saini S/o Suresh Chandra Saini

----Petitioner Versus (Downloaded on 19/02/2022 at 09:33:05 PM) (6 of 8) [CW-2253/2022] Rajasthan High Court

----Respondent

32. D.B. Civil Writ Petition No. 1345/2022 Priyanka Gaur Daughter Of Shri Pramod Gaur

----Petitioner Versus Registrar Examination, Rajasthan High Court

----Respondent

33. D.B. Civil Writ Petition No. 1346/2022 Jeetendra Naruka Son Of Shri Umrao Singh Naruka

----Petitioner Versus Registrar Examination, Rajasthan High Court

----Respondent

34. D.B. Civil Writ Petition No. 1347/2022 Sudarshan Purohit Son Of Shri Shyam Manohar Purohit Advocate

----Petitioner Versus The Honble High Court For Judicature Of Rajasthan

----Respondent

35. D.B. Civil Writ Petition No. 1611/2022 Saurabh Singh S/o Mukesh

----Petitioner Versus Honble Rajasthan High Court

----Respondent

36. D.B. Civil Writ Petition No. 1625/2022 Vijay Kumar S/o Shri Gyarsi Ram

----Petitioner Versus High Court Of Judicature For Rajasthan

----Respondent

37. D.B. Civil Writ Petition No. 1626/2022 Diksha Bansal D/o Shri Vijay Bansal

----Petitioner Versus High Court Of Judicature For Rajasthan

----Respondent

38. D.B. Civil Writ Petition No. 1628/2022 Chandra Kant Chauhan S/o Shri Rameshwar Singh (Downloaded on 19/02/2022 at 09:33:05 PM) (7 of 8) [CW-2253/2022]

----Petitioner Versus High Court Of Judicature For Rajasthan

----Respondent

39. D.B. Civil Writ Petition No. 1811/2022 Priyanka Swami D/o Shri Sanwar Mal Swami

----Petitioner Versus High Court Of Judicature For Rajasthan

----Respondent For Petitioner(s) : Mr. Anil Kumar Sharma Mr. Manu Agarwal, Mr. R.P. Sharma Mr. S.P. Poshwal Mr. Rajesh Kumar Mr. Mohit Balwada Mr. Saurabh Jain Mr. Pradeep Rajpurohit Mr. R.P. Saini, Mr. Amir Khan Mr. R.K. Saini, Mr. M.K. Awasthi Mr. P.C. Dewanda, Mr. Hemraj Rodiya Mr. Sajid Ali, Mr. B.L. Choudhary Mr. Vivek Joshi, Ms. Preeti Sharma Ms. Komal Kumari Giri, Mr. A.K. Arora Mr. M.K. Meena, Mr. Girraj P. Sharma Mr. S.S. Shekhawat, Mr. M.S. Rathore Ms. Nidhi Khandelwal, Mr. V.L. Mathur Mr. V.P. Sogarwal For Respondent(s) : Mr. A.K. Sharma, Sr. Advocate through VC assisted by Mr. Vishnu Kant Sharma HON'BLE THE CHIEF JUSTICE MR. AKIL KURESHI HON'BLE MR. JUSTICE MANOJ KUMAR VYAS Order 16/02/2022 In this group of writ petitions, the petitioners who had appeared in preliminary examination for Rajasthan Judicial Service (Civil Judge cadre) have challenged the correctness of the decision of the High Court administration (taken through examination committee) with respect to certain questions. The challenge is (Downloaded on 19/02/2022 at 09:33:05 PM) (8 of 8) [CW-2253/2022] either to the correctness of the answer or the validity of the question or the decision of the administration to delete some of the questions. In some of these petitions notices have been issued. Some petitions which have been filed late await notices. In either case reply has not been filed by the respondents.

In a process for recruitment to a judicial cadre, it is extremely important that there is clarity about the recruitment process. Such clarity should be achieved as soon as possible.

Let the petitioners counsels ensure that copies of the petitions with annexures are supplied to the High Court Advocate Mr. Vishnu Kant Sharma in every single petition. The High Court administration is requested to file a common reply and respond to every dispute with respect to the questions that have been raised in these petitions. This shall be done by 23.02.2022. The petitioners would have time to file rejoinder by 02.03.2022.

List on 02.03.2022.

(MANOJ KUMAR VYAS),J (AKIL KURESHI),CJ KAMLESH KUMAR/152-155, 158, 159, 26, 54-65, 102-121 (Downloaded on 19/02/2022 at 09:33:05 PM) Powered by TCPDF (www.tcpdf.org)