Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 5 in The Rajasthan Official Language (Supplementary Provisions) Act, 1970 5. Repeal. - The Rajasthan Official Language (Supplementary Provision) Ordinance, 1970 (Rajasthan Ordinance 11 of 1070) is hereby repealed.
