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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Tamilnadu - Subsection

Section 51(3) in Tamil Nadu Societies Registration Act, 1975

(3)The Government may, by notification, authorize the Inspector-General of Registration or any officer subordinate to him to exercise the power vested in them by subsection (2) and may in like manner withdraw such authority.