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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(iv) in Jodhpur Development Authority Appellate Tribunal Rules, 2017

(iv)state at the end of memorandum of appeal that no suit, writ petition, appeal or other proceedings have been filed by him or by any other persons within his knowledge concerning the matter in this appeal in any court; and