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State of Madhya Pradesh - Section

Section 16 in Madhya Pradesh Electricity Regulatory Commission (Demand Side Management) Regulations, 2016

16. Evaluation, Measurement and Verification of DSM Programme.

(1)Distribution Licensee shall prepare plan for evaluation, measurement and verification of savings from DSM programmes as per Guidelines on Evaluation, Measurement and Verification issued by the Commission from time to time.
(2)Third party Evaluation, Measurement and Verification of DSM programmes may be undertaken by the Commission or third party assigned by Commission:Provided that while engaging the agency, the Commission shall ensure that the Agency is not undertaking any other engagement which could conflict with the interests of the consumers in the State.
(3)Distribution Licensee shall make available necessary information/data to the Commission or third party assigned by the Commission to measure and verify the savings from DSM programmes.