Supreme Court - Daily Orders
Vijay Kumar vs Ashok Kumar Garg on 6 August, 2018
Bench: Kurian Joseph, Sanjay Kishan Kaul
ITEM NO.56 + 67 COURT NO.3 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 15702/2018
(Arising out of impugned final judgment and order dated 01-05-2018
in CR No. 7820/2017 passed by the High Court Of Punjab & Haryana At
Chandigarh)
VIJAY KUMAR Petitioner(s)
VERSUS
ASHOK KUMAR GARG Respondent(s)
(FOR ADMISSION and I.R. )
with
SLP (C) No. 19701 of 2018
Date : 06-08-2018 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Mr. Yash Pal Dhingra, AOR
For Respondent(s) Mr. Umang Shankar, AOR
UPON hearing the counsel the Court made the following
O R D E R
Perused the letter circulated by learned counsel for the respondent seeking adjournment for filing counter affidavit.
Counter Affidavit be filed within six weeks. Rejoinder Affidavit, if any, be filed within four weeks thereafter.
List after the needful is done.
Interim order, granted by this Court on 02.08.2018, shall Signature Not Verified continue till the next date of hearing. Digitally signed by JAYANT KUMAR ARORA Date: 2018.08.08 15:56:10 IST Reason:
(JAYANT KUMAR ARORA) (RENU DIWAN)
COURT MASTER ASSISTANT REGISTRAR