Bombay High Court
Sakharam Bapu Ghadi (Deceased Thru Lrs) ... vs Narayan Govind Bodas (Deceased Thru ... on 17 September, 2019
Author: Sandeep K. Shinde
Bench: Sandeep K. Shinde
12-SA-522-2019.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
SECOND APPEAL NO.522 OF 2019
Sakharam Bapu Ghadi
(Deceased Thru LRS)
1A. Shri Gajanan Sakharam
Ghadi ... Appellant
Vs
Narayan Govind Bodas
(Deceased thru LRS.) ... Respondents
...
Mr. Hemant Ghadigaonkar for the Appellant.
CORAM : SANDEEP K. SHINDE J. DATE : SEPTEMBER 17, 2019 P.C. :
Appellant is directed to place on record copy of the plaint in Regular Civil Suit No.69 of 1987 and plaint in Regular Civil Suit No.48 of 1995.
Stand over to 26th September, 2019.
(SANDEEP K. SHINDE, J.)
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