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NCT Delhi - Section

Section 20 in The Delhi Pharmaceutical Sciences and Research University - Delhi Statutes, 2017

20. Terms and conditions of service and code of conduct for employees of the University.

- All the employees of the University, other than the teachers and other academic staff shall, in the absence of any contract to the contrary, be governed by the terms and conditions of service and the code of conduct as specified in the Act, the Statutes and the Ordinances.