Bombay High Court
Swati Sheshrao Mupde Gpa Gajanan ... vs The State Of Maharashtra And Others on 5 February, 2020
Bench: Sunil P. Deshmukh, B.U. Debadwar
1 945&946WP3981.2013.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
945 WRIT PETITION NO. 3981 OF 2013
Swati D/o. Sheshrao Mupde .... Petitioner
Vs.
The State of Maharashtra and others .... Respondents
...
Shri. Sunil M. Vibhute, Advocate for the petitioner
Shri. G. O. Wattamwar, AGP for respondent/State
...
WITH
945 WRIT PETITION NO. 3982 OF 2013
945 WRIT PETITION NO. 3983 OF 2013
WITH
946 WRIT PETITION NO. 4111 OF 2013
Kerba S/o. Ganesh Mupade .... Petitioner
Vs.
Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad & Anr. .... Respondents
...
Shri. Sunil M. Vibhute, Advocate for the petitioner
Shri. G. O. Wattamwar, AGP for respondent/State
...
WITH
946 WRIT PETITION NO. 4113 OF 2013
946 WRIT PETITION NO. 4119 OF 2013
CORAM : SUNIL P. DESHMUKH
AND
B.U. DEBADWAR, JJ.
DATE : 5th February, 2020
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2 945&946WP3981.2013.doc
ORDER :
. Learned counsel for petitioner states that a review of the decision of this court in Writ Petition No. 1954 of 2009 is sought and requests to defer the hearing of these writ petitions.
2. Stand over to 20-02-2020.
[ B.U. DEBADWAR ] [ SUNIL P. DESHMUKH ]
JUDGE JUDGE
SG Punde
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