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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(1) in The U.P. Rice and Paddy (Levy and Regulation of Trade) Order, 1985

(1)The notified price referred to is for the fair average quality of rice or paddy of that variety conforming to the specifications notified under clause 16 and shall be subject, in relation to rice or paddy below that quality, to deductions specified in the specifications.